Raj Kumar Dogra vs Varinder Kumar Sharma And Ors
2024 Latest Caselaw 10328 P&H

Punjab-Haryana High Court

Raj Kumar Dogra vs Varinder Kumar Sharma And Ors on 13 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         125                                              CR-2900-2024 (O&M)
                                                                          Date of Decision : 13.05.2024

                         RAJ KUMAR DOGRA                                                    .... Petitioner

                                                            VERSUS

                         VARINDER KUMAR SHARMA & ORS                                     .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. Umesh Aggarwal, Advocate for the petitioner.

                         ALKA SARIN, J. (ORAL)

1. After arguing for some time, learned counsel for the petitioner

seeks permission to withdraw the present petition with liberty to avail his

remedies as available under the law.

2. Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.

                         13.05.2024                                             (ALKA SARIN)
                         Aman Jain                                                 JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: YES/NO

integrity of this judgment/order.