Wednesday, 03, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

(O&M) Parsa Singh vs Garib Dass Etc
2024 Latest Caselaw 10301 P&H

Citation : 2024 Latest Caselaw 10301 P&H
Judgement Date : 13 May, 2024

Punjab-Haryana High Court

(O&M) Parsa Singh vs Garib Dass Etc on 13 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            212
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                         RSA-745-1996 (O&M)
                                                                         Date of decision : 13.05.2024

                            Parsa Singh (deceased) through LRs                              ... Appellant(s)
                                                                Versus
                            Garib Dass (deceased) through LRs                             ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present:     None.



                            ALKA SARIN, J. (ORAL)

1. As per the office report, appellant No.1(i) is stated to have died. Appellant Nos.1(ii) to 1(v) are stated to be married and residing with in-laws. Appellant No.1(vi) stands duly served however, no one has put in appearance on his behalf. This is the only address of appellant Nos.1(ii) to 1(v) which was given in the memo of parties as well as in the judgments and decrees of both the Courts. No one has come forward to get themselves impleaded as legal representatives of the appellant No.1(i) nor any counsel has put in appearance on their behalf. In view thereof, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.


                            13.05.2024                                   ( ALKA SARIN )
                            Yogesh Sharma                                     JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter