Paramount International Public School vs Sadhu Singh
2024 Latest Caselaw 10180 P&H

Punjab-Haryana High Court

Paramount International Public School vs Sadhu Singh on 10 May, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

                                      Neutral Citation No:=2024:PHHC:065626




            IN THE HIGH COURT OF PUNJAB & HARYANA
                        AT CHANDIGARH

( Sr. No. 207 )                                       RA-RS No.36 of 2020 in
                                                      RSA No.1442 of 2020
                                                      Date of decision: 10.05.2024

Paramount International Public School
                                                        ..... Review applicant/appellant
                  Versus

Sadhu Singh
                                                                       ..... Respondent


CORAM : HON'BLE MR. JUSTICE DEEPAK SIBAL

Present :         Mr. Vishal Sharma, Advocate
                  for the review applicant-appellant.
                         ***


DEEPAK SIBAL, J. (Oral)

(1) No ground for review of the judgment dated 29.06.2020 passed

in RSA No.1442 of 2020 is made out.

(2) Dismissed.

(3) All pending miscellaneous application(s), if any, also stand

disposed of.

(DEEPAK SIBAL) 10.05.2024 JUDGE sunil yadav

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

1 of 1