Mangal And Anr vs M/S Land Scape Builders Ltd. And Ors
2024 Latest Caselaw 10171 P&H

Punjab-Haryana High Court

Mangal And Anr vs M/S Land Scape Builders Ltd. And Ors on 10 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                           252-1                                       RSA No. 1838 of 2017 (O&M)
                                                                       Date of Decision : 10.05.2024

                           Mangal and Another                                              ....Appellants
                                                            VERSUS

                           M/s Land Scape Builders Limited and Another                .....Respondents

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :    Mr. Keshav Pratap Sigh, Advocate for appellant No.1.

                                        Mr. Kshitij Sharma, Advocate for appellant No.2.
                                        Mr. R.S. Rai, Senior Advocate and
                                        Ms. Rupa Pathania, Advocate and
                                        Ms. Rubina Virmani, Advocate for the respondents.

                           ALKA SARIN, J. (Oral)

1. Learned counsel appearing on behalf of appellant No.1 and

appellant No.2 state that they may be permitted to withdraw the present

appeal in terms of the settlements dated 23.05.2023 and 10.02.2024

respectively arrived at between the parties and in view of their statements

recorded before the Mediator. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 10.05.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

authenticity of this order/judgment