M/S Land Scape Builders Limited vs Mangal And Others
2024 Latest Caselaw 10142 P&H

Punjab-Haryana High Court

M/S Land Scape Builders Limited vs Mangal And Others on 10 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                           252                                              RSA No.579 of 2017 (O&M)
                                                                            Date of Decision : 10.05.2024


                           M/s Land Scape Builders Limited and Others                        ....Appellants

                                                              VERSUS

                           Mangal and Others                                               .....Respondents

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :    Mr. R.S. Rai, Senior Advocate and
                                        Ms. Rupa Pathania, Advocate and
                                        Ms. Rubina Virmani, Advocate for the appellants.

                                        Mr. Keshav Pratap Sigh, Advocate for respondent No.1.

                                        Mr. Kshitij Sharma, Advocate for respondent No.2.

                           ALKA SARIN, J. (Oral)

1. Statements of the parties have since been recorded before the Mediation and Conciliation Centre at Gurugram. Report has been received from the Mediator.

2. Learned counsel for the parties are ad idem that the present appeal may be disposed off in terms of the settlements dated 23.05.2023 and 10.02.2024 respectively arrived at between the parties and in view of their statements recorded before the Mediator.

3. Accordingly, the present appeal is disposed off in terms of the settlements dated 23.05.2023 and 10.02.2024 arrived at between the parties and in view of their statements recorded before the Mediator, which shall be made part of the decree-sheet. Decree-sheet be drawn accordingly. Pending applications, if any, also stand disposed off.

( ALKA SARIN ) 10.05.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

authenticity of this order/judgment