Vikas Jakhar vs State Of Haryana And Others
2024 Latest Caselaw 10113 P&H

Punjab-Haryana High Court

Vikas Jakhar vs State Of Haryana And Others on 9 May, 2024

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

                               Neutral Citation No:=2024:PHHC:064886-DB



      IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH




(105-A)                                             LPA-1924-2023
                                                    Decided on : 09.05.2024

Vikas Jakhar                                                       ......Appellant(s)

                                           Versus

State of Haryana and others                                    ......Respondent(s)



CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA,
        ACTING CHIEF JUSTICE
        HON'BLE MS.JUSTICE LAPITA BANERJI

Present:     Mr. Ravinder Malik (Ravi), Advocate for the appellants.

             Mr. Deepak Balyan, Addl. AG, Haryana.

                     *****

G.S. Sandhawalia, Acting Chief Justice (Oral)

The present appeal stands dismissed. For reasons, see detailed

judgment of even date passed in LPA-1347-2023 'Kanchan Lata Vs. State of

Haryana and others'.

(G.S. SANDHAWALIA) ACTING CHIEF JUSTICE

(LAPITA BANERJI) 09.05.2024 JUDGE Naveen

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

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