Varinderpal Singh @ Varinderpal Singh ... vs Davinderpal Singh
2024 Latest Caselaw 10104 P&H

Punjab-Haryana High Court

Varinderpal Singh @ Varinderpal Singh ... vs Davinderpal Singh on 9 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            126
                                     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                    CHANDIGARH

                                                                             CR-2823-2024 (O&M)
                                                                             Date of decision : 09.05.2024


                            Varinderpal Singh @ Varinderpal Singh Sandhu                     ... Petitioner(s)

                                                                 Versus

                            Davinderpal Singh                                              ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Diwan S. Adlakha, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the petitioner states that the present

revision petition has since been rendered infructuous inasmuch as the main

suit itself stands dismissed as withdrawn on 04.05.2024 before the Trial

Court.

2. Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

                            09.05.2024                                       ( ALKA SARIN )
                            Yogesh Sharma                                         JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.