Jaspreet Kaur And Another vs Rajanpreet Singh And Another
2024 Latest Caselaw 10102 P&H

Punjab-Haryana High Court

Jaspreet Kaur And Another vs Rajanpreet Singh And Another on 9 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            125
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                           CR-2820-2024 (O&M)
                                                                           Date of decision : 09.05.2024


                            Jaspreet Kaur & Anr.                                               ... Petitioner(s)

                                                                  Versus

                            Rajanpreet Singh & Anr.                                          ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. M.K. Singla, Advocate for the petitioners.



                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the petitioners seeks permission to

withdraw the present petition. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            09.05.2024                                       ( ALKA SARIN )
                            Yogesh Sharma                                         JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.