M/S Klmn Enterprises vs M/S Roshan Agro Steel Mills And Anr
2024 Latest Caselaw 6138 P&H

Punjab-Haryana High Court

M/S Klmn Enterprises vs M/S Roshan Agro Steel Mills And Anr on 18 March, 2024

                                       Neutral Citation No:=2024:PHHC:040052


                                                                   2024:PHHC:040052

219(5)               IN THE HIGH COURT OF PUNJAB & HARYANA
                               AT CHANDIGARH

                                                CRM-A-1482-MA-2017 (O&M)
                                                Date of decision:18.03.2024
M/s KLMN Enterprises

                                                                 ...Applicant-Appellant
                                          Versus

M/s Roshan Agro Steel Mills and another
                                                                        ...Respondents

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present:       Mr. Dhirinder Chopra, Advocate
               for the applicant-appellant(s).
                                                   ***

Harpreet Singh Brar, J. (Oral)

For detailed order see judgment dated 18.03.2024 passed in

CRM-A-1429-MA-2017 titled as M/s KLMN Enterprises Vs. M/s Roshan

Agro Steel Mills and Another.

(HARPREET SINGH BRAR) JUDGE 18.03.2024 Ajay Goswami

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

1 of 1