Darshan Singh And Ors vs Kuldeep Kaur And Ors
2024 Latest Caselaw 6131 P&H

Punjab-Haryana High Court

Darshan Singh And Ors vs Kuldeep Kaur And Ors on 18 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                      2024:PHHC:038753

                        IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        313                                              CR No.6011 of 2022
                                                                         Date of Decision : 18.03.2024



                        Darshan Singh and Others                                          ....Petitioners

                                                           VERSUS

                        Kuldeep Kaur and Others                                         ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Ms. Bhavna Kapur, Advocate for the petitioners.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioners' states that the present

revision petition has since been rendered infructuous inasmuch as the main

suit itself stands decided vide judgment and decree dated 23.01.2024.

2. Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

( ALKA SARIN ) 18.03.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment