Meena Kaur And Others vs State Of Punjab
2024 Latest Caselaw 6087 P&H

Punjab-Haryana High Court

Meena Kaur And Others vs State Of Punjab on 18 March, 2024

                                                                         2024:PHHC:038067
                                   IN THE HIGH COURT OF PUNJAB & HARYANA
                                              AT CHANDIGARH
             143
                                                                      CWP-6402-2024
                                                                      Date of decision: 18.03.2024

             Meena Kaur and others                                              ...Petitioners
                                                     Versus

             State of Punjab                                                    ...Respondent

             CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                               *****

Present : Ms. Ayushi Panwar, Advocate for Mr. Chahit Bansal, Advocate for the petitioner. Mr. A.S. Bains, AAG, Punjab.

***** AMAN CHAUDHARY. J.

1. The prayer in the present Civil Writ Petition filed under Articles

226/227 of the Constitution of India, is to issue a writ in the nature of

mandamus, for directing the respondent authorities to provide the petitioners

the report of the inquiry conducted by State Cyber Crime Cell, Punjab and to

quash the entire selection process.

2. On being confronted with the judgment wherein the same prayer

had made as in the present case, it being CWP-22330-2023 which was

dismissed on 05.10.2023, learned counsel for the petitioners, accepts that she

was aware of the said decision and has gone through the same as well, but is

unable to explain the reason of not mentioning the said fact in her petition, even

though it was filed by a separate set of petitioners. She, thus prays for

withdrawal of the present petition with liberty to pursue the remedies available,

before the department.

3. Ordered accordingly.

(AMAN CHAUDHARY) JUDGE 18.03.2024 Hemant Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

integrity of this order/judgment