Hawa Singh And Anr vs Swarup Singh
2024 Latest Caselaw 6080 P&H

Punjab-Haryana High Court

Hawa Singh And Anr vs Swarup Singh on 18 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:038598

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         235                                           RSA-392-1999 (O&M)
                                                                       Date of Decision : 18.03.2024

                         HAWA SINGH & ANR.                                               .... Appellants
                                                            VERSUS
                         SWARUP SINGH                                                    .... Respondent

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None for the appellants.
                                        Mr. R.S. Sangwan, Advocate for the respondent.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1999. As per the Office

report dated 16.03.2024 notices issued to the appellants have been received

back with the report that they refused to accept the notices and accordingly

affixation was made. None has put in appearance on behalf of the appellants

despite service. It appears that the appellants are not interested in pursuing

the present appeal.

2. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives. Pending applications, if any, also stand disposed off.

                         18.03.2024                                         (ALKA SARIN)
                         Aman Jain                                             JUDGE
                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: YES/NO







integrity of this judgment/order.