Citation : 2024 Latest Caselaw 6007 P&H
Judgement Date : 15 March, 2024
Neutral Citation No:=2024:PHHC:037901-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
114/1 2024:PHHC:037901-DB
LPA No.324 of 2024 (O & M)
Date of Decision: 15.03.2024
Satish Chander .....Appellant(s)
Versus
State of Haryana and others ....Respondent(s)
CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA, ACTING CHIEF JUSTICE HON'BLE MRS. JUSTICE MANISHA BATRA
Present: Mr. Ashish Naik, Advocate, for the appellant.
Mr. Deepak Balyan, Addl. A.G., Haryana.
G.S.SANDHAWALIA, ACTING CHIEF JUSTICE (Oral)
For orders, see judgment of even date passed in LPA-2217-2023,
Rajesh Kumar vs. State of Haryana and others.
(G.S. SANDHAWALIA)
ACTING CHIEF JUSTICE
15.03.2024 (MANISHA BATRA)
shivani JUDGE
Whether reasoned/speaking Yes
Whether reportable No
1 of 1
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!