Naveen Kumar vs Ravi Dutt And Ors
2024 Latest Caselaw 5997 P&H

Punjab-Haryana High Court

Naveen Kumar vs Ravi Dutt And Ors on 15 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:037925

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                           230                                          FAO No.5582 of 2009
                                                                        Date of Decision : 15.03.2024


                           Naveen Kumar                                                    .....Appellant

                                                             VERSUS

                           Ravi Dutt and Others                                          ....Respondents


                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                           Present :    None.


                           ALKA SARIN, J. (Oral)

1. The present appeal pertains to the year 2009. None has put in

appearance on behalf of the appellant despite the counsel for the appellant

being informed.

2. In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution. Pending applications, if any,

also stand disposed off.

( ALKA SARIN ) 15.03.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

authenticity of this order/judgment