Rakesh vs Balwinder Singh
2024 Latest Caselaw 5993 P&H

Punjab-Haryana High Court

Rakesh vs Balwinder Singh on 15 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:037922


                            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                           228                                          FAO No.3290 of 2005
                                                                        Date of Decision : 15.03.2024

                           Rakesh                                                          ....Appellant
                                                             VERSUS
                           Balwinder Singh                                               ....Respondent

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :    None.

                           ALKA SARIN, J. (Oral)

1. The present appeal pertains to the year 2005. None has put in

appearance on behalf of the appellant despite the counsel for the appellant

being informed.

2. In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

( ALKA SARIN ) 15.03.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

authenticity of this order/judgment