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M/S Ys Global Hightech Pvt Ltd vs M/S Bestech Enterprises And Anr
2024 Latest Caselaw 5992 P&H

Citation : 2024 Latest Caselaw 5992 P&H
Judgement Date : 15 March, 2024

Punjab-Haryana High Court

M/S Ys Global Hightech Pvt Ltd vs M/S Bestech Enterprises And Anr on 15 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                       2024:PHHC:037837

                            122
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                             CR-1645-2024 (O&M)
                                                                             Date of decision : 15.03.2024


                            M/s YS Global Hightech Pvt. Ltd.                                 ... Petitioner(s)

                                                                Versus

                            M/s Bestech Enterprises & Anr.                                 ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :    Mr. Ankur Dua, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

1. After arguing for some time, the learned counsel for the

petitioner seeks permission to withdraw the present petition with liberty to

avail his remedies, if any, available in law. Permitted to do so.

2. Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.




                            15.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.

 
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