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Be-Nazeer Transport Comp. Pvt. Ltd. And ... vs P.H.F. Leasing Ltd. And Ors
2024 Latest Caselaw 5990 P&H

Citation : 2024 Latest Caselaw 5990 P&H
Judgement Date : 15 March, 2024

Punjab-Haryana High Court

Be-Nazeer Transport Comp. Pvt. Ltd. And ... vs P.H.F. Leasing Ltd. And Ors on 15 March, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

                                                        Neutral Citation No:=2024:PHHC:037779




                                                               2024:PHHC:037779

           IN THE HIGH COURT OF PUNJAB & HARYANA AT
                          CHANDIGARH
(210-2)
                                                         FAO-10572-2014 (O&M)
                                                      Date of decision:- 15.03.2024

Be-nazeer Transport Company Pvt. Ltd, Faridkot and another
                                                          ... Appellants
                              Versus
P.H.F. Leasing Limited and others                                     ... Respondents

CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL

Present:- Mr. Divjot Singh Chadha, Advocate for
          Mr. Rajiv Kataria, Advocate for the appellants.

       None for the respondents.
       ****
SUVIR SEHGAL, J. (ORAL)

CM-29114-CII-2014

1. Exemption, as prayed for, is granted.

2. Application is allowed.

Main case

1. By way of present appeal, appellants have approached this Court for

setting aside the ex-parte award dated 13.09.2003 passed by the Arbitrator and

judgment dated 03.01.2012 passed by the learned Additional District Judge,

Jalandhar.

2. Order dated 30.10.2019 passed by this Court has not been complied

with despite a lapse of more than four years.

3. Appeal is dismissed. However, liberty is granted to the appellants to

revive the appeal after compliance of the above said order.

4. Pending application, if any, stands disposed of.



15.03.2024                                            (SUVIR SEHGAL)
Kamal                                                    JUDGE
          Whether Speaking/Reasoned                      Yes/No
          Whether Reportable                             Yes/No

Neutral Citation No:=2024:PHHC:037779

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