Karamjeet Singh vs State Of Punjab And Others
2024 Latest Caselaw 5963 P&H

Punjab-Haryana High Court

Karamjeet Singh vs State Of Punjab And Others on 15 March, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                                                          2024:PHHC: 037613

                                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                    CHANDIGARH
             257                                                          CRWP-8701-2023
                                                                Date of decision: 15.03.2024

             KARAMJEET SINGH                                                       .... PETITIONER(S)
                                                                  VERSUS
             STATE OF PUNJAB AND OTHERS                                            ...RESPONDENT(S)

             CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

             Present:                 Mr. Nandal Jindal, Advocate,
                                      Mr. Tushar Sabherwal, Advocate and
                                      Mr. Abhinandan Jindal, Advocate
                                      for the petitioner(s).

                                      Mr. Mohit Saroha, AAG, Punjab.

                       ****
             JASJIT SINGH BEDI, J. (Oral)

Learned counsel for the petitioner contends that after the impugned

order was passed, a fresh reply of the Superintendent of Jail Police, Patiala has

been furnished as per which, the petioner has been removed from the category of

C-category gangsters.

Faced with the situation, the learned counsel for the petitioner

wishes to withdraw the present petition with liberty to approach the appropriate

authorities in view of the changed circumstances.

Ordered accordingly.

If an application is moved, the appropriate authority shall decide the

same expeditiously but in any case not later than 8 weeks from the date of receipt

of the application.

(JASJIT SINGH BEDI) JUDGE 15.03.2024 Kusum

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD