Om Pal Minor S/O Pirthi vs Bharpai Etc
2024 Latest Caselaw 5961 P&H

Punjab-Haryana High Court

Om Pal Minor S/O Pirthi vs Bharpai Etc on 15 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:037688

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         203                                             RSA-2209-1995 (O&M)
                                                                         Date of Decision : 15.03.2024

                         OM PAL (MINOR)                                                    .... Appellant
                                                            VERSUS
                         BHARPAI AND ORS                                                .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None for the appellant.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1995. On 08.11.2023

learned counsel for the appellant had stated that his instructions were

complete. However, since no one was appearing on behalf of respondent

No.1, 'dasti' notice was issued to him. Thereafter, no one turned up to collect

the 'dasti' notice issued to respondent No.1.

2. Today no one has appeared on behalf of the appellant. It

appears that the appellant is not interested in pursuing the present appeal.

3. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

4. Dismissed for non-prosecution with liberty to revive in case

anything survives. Pending applications, if any, also stand disposed off.

                         15.03.2024                                         (ALKA SARIN)
                         Aman Jain                                             JUDGE
                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: YES/NO







integrity of this judgment/order.