M/S Dhanuka Pesticides Ltd vs State Of Haryana And Ors
2024 Latest Caselaw 5895 P&H

Punjab-Haryana High Court

M/S Dhanuka Pesticides Ltd vs State Of Haryana And Ors on 14 March, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                        Neutral Citation No:=2024:PHHC:039742-DB
                                                              {2024:PHHC:039742-DB}

205-2
           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                                       CWP-16684-2002 (O&M)
                                                       Date of Decision: 14.03.2024

M/S DHANUKA PESTICIDES LTD.                                           ........Petitioner
                                                                   V/s.
STATE OF HARYANA AND ANOTHER                                       ........Respondents


CORAM:           HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
                 HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

'Present:        None for the petitioner(s).

                 Mr. Sharan Sethi, DAG, Haryana.
         ***
SANJEEV PRAKASH SHARMA, J. (Oral)

1. For orders see the judgment passed on the even date in

CWP-16658-2002 (O&M) titled as "M/S. Northern Minerals Ltd. V/s. State

Of Haryana And Another."

2. All pending applications filed in this Appeal shall stand

disposed of accordingly.

[SANJEEV PRAKASH SHARMA] JUDGE

March 14, 2024 [SUDEEPTI SHARMA] Ess Kay JUDGE

Whether speaking / reasoned : Yes / No Whether Reportable : Yes / No

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