Gurtek Singh And Others vs The Financial Commissioner, Revenue, ...
2024 Latest Caselaw 5892 P&H

Punjab-Haryana High Court

Gurtek Singh And Others vs The Financial Commissioner, Revenue, ... on 14 March, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

                                          Neutral Citation No:=2024:PHHC:036705-DB


                                                                       2024:PHHC:036705-DB
      IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Sr. No.112                                                             LPA-697-2024 (O&M)
                                                                 Date of decision : 14.03.2024


Gurtek Singh and others                                                       ..... Appellants

                                           Versus

The Financial Commissioner, Revenue,
Punjab and others                                                            ..... Respondents


CORAM : HON'BLE MR. JUSTICE DEEPAK SIBAL
        HON'BLE MR. JUSTICE DEEPAK MANCHANDA

Present :    Mr.T.P.S.Makkar, Advocate, for the appellants.

                                        *****
DEEPAK SIBAL, J. (Oral)

1. Against the impugned judgment the appellants had filed an intra

court appeal being LPA-1505-2010-Gurmail Singh and others vs Supreme Singh

and others which was dismissed by a Co-ordinate Bench on 23.02.2011.

2. The afore fact has not been disclosed in the present appeal.

3. In the light of the above, learned counsel for the appellants seeks to

withdraw the instant appeal.

4. Taking a rather lenient view in the matter, the prayer made by

learned counsel for the appellants is accepted.

5. Dismissed as withdrawn.

6. All pending miscellaneous application(s) also stand disposed of.

                                                                      [DEEPAK SIBAL]
                                                                           JUDGE


14.03.2024                                                        [DEEPAK MANCHANDA]
shamsher                                                                JUDGE
                   Whether speaking/reasoned :        Yes / No
                   Whether reportable        :        Yes / No




                                             1 of 1