Anita Narula vs Gurpreet Singh And Ors
2024 Latest Caselaw 5889 P&H

Punjab-Haryana High Court

Anita Narula vs Gurpreet Singh And Ors on 14 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                2024:PHHC:037259

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        548-1                                       FAO No.3172 of 2011
                                                                    Date of Decision : 14.03.2024


                        Anita Narula                                                    ....Appellant

                                                         VERSUS

                        Gurpreet Singh and Others                                     ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Pragun Jasuja, Advocate for
                                     Mr. Sandeep Jasuja, Advocate for the appellant

                                     Mr. Satpal Dhamija, Advocate
                                     for respondent No.4 -Insurance Company.


                        ALKA SARIN, J. (Oral)

For orders see judgment of even date passed in FAO No.1170

of 2011 [Oriental Insurance Co. Ltd. Vs. Anita Narula & Ors.].

( ALKA SARIN ) 14.03.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment