Gurbir Singh vs Buta Singh, Manager, Coop Bank
2024 Latest Caselaw 5886 P&H

Punjab-Haryana High Court

Gurbir Singh vs Buta Singh, Manager, Coop Bank on 14 March, 2024

                                                        Neutral Citation No:=2024:PHHC:036734




                                                               2024:PHHC:036734
131
 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
                                        Crl. Misc. No. M-13198 of 2024
                                        Date of Decision: March 14, 2024

Gurbir Singh
                                                                   ......Petitioner

                                        versus
Buta Singh Manager, Co-operative Bank, Kot Ise Khan, District Moga

                                                                   .....Respondent

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR
                                             ***
Present:-    Mr. Rajesh Bhatheja, Advocate
             for the petitioner

                                             ***
Harpreet Singh Brar, J. (Oral)

1. The present petition has been filed under Section 482 Cr.P.C.

seeking quashing of impugned order dated 15.12.2022 (Annexure P-1) passed

by learned Judicial Magistrate 1st Class, Moga whereby the complaint of the

petitioner bearing No. COMI/134/2019 dated 21.12.2019 has been dismissed as

well as the impugned judgment dated 05.12.2023 (Annexure P-2) passed by the

learned Additional Sessions Judge, Moga vide which the revision petition filed

by the petitioner against the above said order dated 15.12.2022 has also been

dismissed.

2. Learned counsel for the petitioner wishes to withdraw the present

petition.

3. Dismissed as withdrawn.

                                                   (HARPREET SINGH BRAR)
March 14, 2024                                        JUDGE
reena

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

Neutral Citation No:=2024:PHHC:036734

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