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Surjit Singh vs Hy.St
2024 Latest Caselaw 5881 P&H

Citation : 2024 Latest Caselaw 5881 P&H
Judgement Date : 14 March, 2024

Punjab-Haryana High Court

Surjit Singh vs Hy.St on 14 March, 2024

                                                          Neutral Citation No:=2024:PHHC:036774




                                                           2024:PHHC:036774

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH
210
                                                   RSA-1399-1997 (O&M)
                                                   Date of decision : 14.03.2024

Surjit Singh                                                       ....Appellant

                                    V/S

The State of Haryana and another                                ....Respondents

CORAM :         HON'BLE MR. JUSTICE NAMIT KUMAR

Present:        Mr. Tarun Yadav, Advocate for the appellant.

                Mr. Ravi Dutt Sharma, D.A.G., Haryana.

                                    ****

NAMIT KUMAR, J. (ORAL)

1. The appellant has filed the instant appeal against judgment and decree dated 28.02.1996 passed by learned Civil Judge (Junior Division), Hisar, whereby suit for recovery filed by the appellant/plaintiff has been dismissed as well as judgment and decree dated 21.12.1996 passed by learned Additional District Judge, Hisar, whereby an appeal filed by the appellant/plaintiff against judgment and decree dated 28.02.1996 has been dismissed.

2. Learned counsel for the sole appellant pleads no instructions.

3. As per the office report, notice issued to the appellant has been received back unserved with the report "he has already retired from service on attaining the age of superannuation on 31.08.2005".

4. In view of the above, the present petition is dismissed for non-prosecution. However, liberty is granted to the appellant to revive the present appeal, if anything still survives.




14.03.2024                                                 (NAMIT KUMAR)
kothiyal                                                       JUDGE
                Whether speaking/reasoned:                 Yes/No
                Whether Reportable:                        Yes/No

Neutral Citation No:=2024:PHHC:036774

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