Narender vs State Of Haryana
2024 Latest Caselaw 5874 P&H

Punjab-Haryana High Court

Narender vs State Of Haryana on 14 March, 2024

                                                          Neutral Citation No:=2024:PHHC:037945




                                                       2024:PHHC:037945

238(2)     IN THE HIGH COURT OF PUNJAB AND HARYANA
                         CHANDIGARH

                                                 CRR-478-2013 (O&M)
                                                 Date of Decision: 14.03.2024
NARENDER
                                                                 ...Petitioner
                                V/S

STATE OF HARYANA
                                                                ...Respondent


CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Mr. Kunal Kawar, Advocate
         for the petitioner.

           Mr. Vikas Bhardwaj, AAG Haryana.
                                   ****

HARPREET SINGH BRAR J. (Oral)

For detailed order see judgment dated 14.03.2024 passed in

CRR-2594-2012 titled as Suresh Kumar Vs. State of Haryana.

(HARPREET SINGH BRAR) 14.03.2024 JUDGE Ajay Goswami Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2024:PHHC:037945

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