Citation : 2024 Latest Caselaw 5873 P&H
Judgement Date : 14 March, 2024
Neutral Citation No:=2024:PHHC:037941
2024:PHHC:037941
238(3) IN THE HIGH COURT OF PUNJAB AND HARYANA
CHANDIGARH
CRR-1456-2013 (O&M)
Date of Decision: 14.03.2024
RAM PRIYAJAN
...Petitioner
V/S
STATE OF HARYANA
...Respondent
CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Mr. Kunal Kawar, Advocate
for the petitioner.
Mr. Vikas Bhardwaj, AAG Haryana.
****
HARPREET SINGH BRAR J. (Oral)
For detailed order see judgment dated 14.03.2024 passed in
CRR-2594-2012 titled as Suresh Kumar Vs. State of Haryana.
(HARPREET SINGH BRAR) 14.03.2024 JUDGE Ajay Goswami Whether speaking/reasoned Yes/No Whether reportable Yes/No
Neutral Citation No:=2024:PHHC:037941
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