Anoop Kaur vs State Of Punjab & Ors
2024 Latest Caselaw 5861 P&H

Punjab-Haryana High Court

Anoop Kaur vs State Of Punjab & Ors on 14 March, 2024

                                                   Neutral Citation No:=2024:PHHC:037153




      CWP No. 18055 and 18896-1995
           2024:PHHC:037153                                 1

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

210

1.          CWP No. 18055-1995

Anoop Kaur and others                                       ...Petitioners
                                 vs.

State of Punjab and ors.                                    ...Respondents


2.          CWP No. 18896-1995

Jasmeer Kaur and ors.                                       ...Petitioners
                                 vs.

State of Punjab etc                                         ...Respondents

                                        Date of decision: 14.03.2024

CORAM:      HON'BLE MR. JUSTICE AMAN CHAUDHARY

Present:    Mr. Subhash Ahuja, Advocate
            for the petitioners in CWP No. 18055-1995

            Mr. Satnampreet Chauhan, D.A.G, Punjab.

                      ***

AMAN CHAUDHARY. J.

1. The above mentioned two writ petitions are being disposed of

by a common judgment, as involve a similar issue.

2. The prayer in the present Civil Writ Petitions filed under

Articles 226/227 of the Constitution of India, is for directing the respondents

to grant the petitioner's revised pay scale of Hindi/Punjabi Teachers.

3. Learned State counsel on instructions, submits that the present

petition has been rendered infructuous, as the petitioners have been granted

the benefits, as sought by them in the above writ petitions

4. In view of the aforesaid statement, learned counsel for the

petitioner submits that the present petition may be disposed of as having

become rendered infructuous.

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Neutral Citation No:=2024:PHHC:037153

CWP No. 18055 and 18896-1995

5. Ordered accordingly.

6. A photocopy of this order be placed on the files of connected

cases.

(AMAN CHAUDHARY) JUDGE 14.03.2024 G Arora Whether speaking/reasoned : Yes Whether reportable : No

Neutral Citation No:=2024:PHHC:037153

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