Raghbir Singh vs Gian Kaur And Etc
2024 Latest Caselaw 5851 P&H

Punjab-Haryana High Court

Raghbir Singh vs Gian Kaur And Etc on 14 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                             2024:PHHC:037266

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH
                     203
                                                                  RSA-2137-1995 (O&M)
                                                                  Date of decision : 14.03.2024

                     Raghbir Singh                                                ... Appellant(s)

                                                        Versus

                     Gian Kaur and others                                       ...Respondent(s)

                     CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                     Present :     None.

                     ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1995. Vide order dated 08.11.2023 notices were issued to the parties. As per the service report, service of the sole appellant could not be effected due to incomplete address. This is the only address which was given in the memo of parties and in the judgment and decree passed by the Trial Court and the First Appellate Court. Respondents No.1 to 5 are stated to have died. Respondent No.6 refused to accept the notice, however, affixation has been made. Accordingly, she is deemed to have been served. No one has put in appearance on behalf of the appellant.

2. In view thereof, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.

                     14.03.2024                                            (ALKA SARIN)
                     Ankur                                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO