Bharti Axa General Insurance Co vs Mithlesh And Ors
2024 Latest Caselaw 5142 P&H

Punjab-Haryana High Court

Bharti Axa General Insurance Co vs Mithlesh And Ors on 6 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:032660

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         106-A                                         FAO-2669-2015 (O&M)
                                                                       Date of Decision: 06.03.2024

                         BHARTI AXA GENERAL INSURANCE COMPANY .... Appellant

                                                            VERSUS

                         MITHLESH AND OTHERS                                        .... Respondents

                         CORAM: HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. Rajbir Singh, Advocate for the appellant.

                                        Mr. Ashwani Bhardwaj, Advocate respondents No.1 to 3

                         ALKA SARIN, J. (ORAL)

For orders see judgment of the even date passed in FAO-1108-

2016 titled as Mithlesh&Ors. V/s Prem &Ors.

                         06.03.2024                                           (ALKA SARIN)
                         Aman Jain                                               JUDGE

                         NOTE:                Whether speaking/non-speaking: Speaking
                                              Whether reportable: YES/NO

integrity of this judgment/order.