Sukhpal Singh vs Darshan Singh And Another
2024 Latest Caselaw 5141 P&H

Citation : 2024 Latest Caselaw 5141 P&H
Judgement Date : 6 March, 2024

Punjab-Haryana High Court

Sukhpal Singh vs Darshan Singh And Another on 6 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:032692
                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        129                                              CR No.1436 of 2024
                                                                         Date of Decision: 06.03.2024


                        Sukhpal Singh                                               .....Petitioner
                                                           VERSUS
                        Darshan Singh and Another                                   .....Respondents


                        CORAM: HON'BLE MRS. JUSTICE ALKA SARIN

                        Present:     Mr. Rahul Sharma, Advocate for
                                     Mr. M.S. Bedi, Advocate for the petitioner

                        ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioner seeks permission to withdraw

the present petition with liberty to approach the Executing Court in view of

the judgment of the Hon'ble Supreme Court in the case of High Court Bar

Association, Allahabad vs. State of U.P. &Ors. [2024(2) RCR (Civil)

199]. Permitted to do so.

2. Dismissed as withdrawn with liberty aforesaid. Pending

applications, if any, also stand disposed off.

( ALKA SARIN ) 06.03.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment