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Kanta Handa (Since Deceased) Through Lr ... vs Arun Gupta And Anr
2024 Latest Caselaw 4993 P&H

Citation : 2024 Latest Caselaw 4993 P&H
Judgement Date : 5 March, 2024

Punjab-Haryana High Court

Kanta Handa (Since Deceased) Through Lr ... vs Arun Gupta And Anr on 5 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                      2024:PHHC:031757

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        119                                              CR No.4066 of 2023
                                                                         Date of Decision : 05.03.2024


                        Kanta Handa (since deceased) through LR Kiran Mehta                ....Petitioner

                                                           VERSUS

                        Arun Gupta and Another                                          ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                        Present :    Dr. Payal Mehta, Advocate for the petitioner.

                        ALKA SARIN, J. (Oral)

1. The present revision petition has been filed challenging the

order dated 19.04.2023, whereby an application filed by the petitioner for

impleadment has been dismissed.

2. As per e-Court website of District Court Panchkula, the appeal

itself stands decided vide order dated 31.08.2023.

3. In view of the above, the present petition has since been

rendered infructuous.

4. Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

( ALKA SARIN ) 05.03.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment

 
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