Kulwant Singh vs The State Of Punjab And Anr
2024 Latest Caselaw 4989 P&H

Punjab-Haryana High Court

Kulwant Singh vs The State Of Punjab And Anr on 5 March, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                                     Neutral Citation No:=2024:PHHC:031778




                                                            2024:PHHC:031778

       IN THE HIGH COURT OF PUNJAB & HARYANA
                   AT CHANDIGARH
287-2 cases

                                                   CRM-M-51586-2023
                                            Date of decision: 05.03.2024

Kulwant Singh                                                    .....Petitioner
                                  Versus

The State of Punjab and another                               .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. A.S. Sohal, Advocate
             for the petitioner.

             Mr. Amit Rana, Sr. DAG, Punjab.

             Ms. Nandini Sharma, Advocate for
             Mr. Prateek Sodhi, Advocate for respondent No.2.

                        ****
MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

48117-2023 titled as 'Narinder Kaur Vs. State of Punjab and

another'.

05.03.2024                            (MANJARI NEHRU KAUL)
Vinay                                        JUDGE
             Whether speaking/reasoned :    Yes/No
             Whether reportable         :   Yes/No

Neutral Citation No:=2024:PHHC:031778

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