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Simranjot Kaur And Anr vs State Of Punjab And Others
2024 Latest Caselaw 10459 P&H

Citation : 2024 Latest Caselaw 10459 P&H
Judgement Date : 28 June, 2024

Punjab-Haryana High Court

Simranjot Kaur And Anr vs State Of Punjab And Others on 28 June, 2024

                              IN THE HIGH COURT OF PUNJAB AND HARYANA
                                           AT CHANDIGARH

                              113                            CRWP No.No.6114 of 2024
                                                             Date of decision: 28.06.2024


                SIMRANJOT KAUR AND ANOTHER                                         .... Petitioners

                                                             Versus

                STATE OF PUNJAB
                         PUNJA AND OTHERS                                 .... Respondents

                CORAM: HON'BLE MRS. JUSTICE MANISHA BATRA

                Present :           Dr. Sumati Jund,
                                               Jund, Advocate for the petitioner
                                                                      petitioners


                                                                               .

**** MANISHA BATRA, BATRA J. (oral)

integrity of this judgment/order

CRWP No.6114 of 2024 -2--

(MANISHA BATRA) 28.06.2024 JUDGE Jyoti-IV Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No

integrity of this judgment/order

 
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