Sahil Vig vs State Of Haryana
2024 Latest Caselaw 10960 P&H

Punjab-Haryana High Court

Sahil Vig vs State Of Haryana on 5 July, 2024

             216

             IOIN-CRM-24211-2024 in CRM-24211-2024
             in CRM-M-51005-2023

             SAHIL VIG V/S STATE OF HARYANA

             Present:                 None.

                                      ****

A note has been put up by the Registry to carry out the

necessary correction in the order dated 29.05.2024, whereby inadvertently

the case number i.e. 'CRM-M-51005-2023' has been mentioned as

'CRM-M-6424-2024.'

In view of the above, let the case number 'CRM-M-6424-2024'

mentioned in the aforesaid order be read as 'CRM-M-51005-2023'

The IOIN stands disposed of accordingly.

(JASJIT SINGH BEDI) 05.07.2024 JUDGE Kusum

authenticity of this order/judgment Punjab & Haryana High Court, CHD