Makhan Singh vs State Of Haryana And Others
2024 Latest Caselaw 10769 P&H

Punjab-Haryana High Court

Makhan Singh vs State Of Haryana And Others on 3 July, 2024

                                   IN THE HIGH COURT OF PUNJAB & HARYANA
                                              AT CHANDIGARH
               234
                                                                     CWP-4757-2022
                                                                     Date of decision: 03.07.2024

               Makhan Singh                                                    ....Petitioner
                                                     Versus

               State of Haryana and others
                                                                              ...Respondents

               CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                                      *****

Present: Mr. Jagjit Singh Gill and Mr. Amritpal Singh, Advocates for the petitioner.

Mr. Harish Rathee, Sr. DAG, Haryana. ***** AMAN CHAUDHARY. J (Oral)

1. After arguing for some time, learned counsel for the petitioner

prays for withdrawal of the present petition.

2. Ordered accordingly.

(AMAN CHAUDHARY) JUDGE 03.07.2024 Hemant

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

integrity of this order/judgment