Punjab National Bank vs Gurbachan Singh Etc
2024 Latest Caselaw 10627 P&H

Punjab-Haryana High Court

Punjab National Bank vs Gurbachan Singh Etc on 2 July, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            205
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                                  RSA-534-1995 (O&M)
                                                                            Date of Decision : 02.07.2024

                            Punjab National Bank                                         ........Appellant(s)
                                                                VERSUS
                              Gurbachan Singh and Others                               ........Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :       None.


                            ALKA SARIN, J. (Oral)

1. Vide order dated 19.10.2023 notices were issued to the parties.

Yet again vide order dated 29.01.2024 notice was issued to the appellant. As

per the office report, the sole appellant stands duly served. Respondent No.1

is stated to have died. Respondent Nos.2 and 3 refused to accept notices. No

one has put in appearance on behalf of the appellant despite service. It

appears that the appellant is not interested in pursuing the present appeal. In

view thereof, this Court is left with no other option but to dismiss the present

appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            02.07.2024                                          (ALKA SARIN)
                            Yogesh Sharma                                          JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.