Jaivir Singh Etc vs Manphool Singh Etc
2024 Latest Caselaw 963 P&H

Punjab-Haryana High Court

Jaivir Singh Etc vs Manphool Singh Etc on 16 January, 2024

                                   208            IOIN-RSA-159-1999 in RSA-159-1999

                                                         JAIVIR SINGH AND ORS.
                                                                   V/S
                                             MANPHOOL SINGH (DECEASED) THROUGH LR AND ORS.

                                   Present:       Mr. R.A. Sheoran, Advocate for the appellants.

                                                  Ms. Monika Khatri, Advocate for
                                                  Mr. Vivek Khatri, Advocate for respondent Nos.1 to 5.

                                                  None for respondent Nos.6 to 8, 10 and 11.

                                                        ****

The present IOIN has been put up by the Registry for service of

respondent Nos.9 and 12.

Learned counsel for the appellants states that service of

respondent Nos.9 and 12 may be dispensed with.

Ordered accordingly.

IOIN stands disposed off.

( ALKA SARIN ) 16.01.2024 JUDGE jk

JITENDER KUMAR 2024.01.18 10:27 I attest to the accuracy and integrity of this judgment/order.

Punjab and Haryana High Court, Chandigarh