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State Of Punjab vs Raj Kumar
2024 Latest Caselaw 810 P&H

Citation : 2024 Latest Caselaw 810 P&H
Judgement Date : 15 January, 2024

Punjab-Haryana High Court

State Of Punjab vs Raj Kumar on 15 January, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

                                                       Neutral Citation No:=2024:PHHC:004698




                                                              2024:PHHC:004698
          IN THE HIGH COURT OF PUNJAB & HARYANA AT
                         CHANDIGARH
(212)
                                                                  RSA-1447-1995
                                                     Date of decision:- 15.01.2024

State of Punjab and others                                      ...Appellants
                                       Versus
Raj Kumar Sharma                                                ... Respondent

CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL

Present:- Mr. Vikas Arora, AAG, Punjab.

       None for the respondent.
                 ****
SUVIR SEHGAL, J. (ORAL)

1. This is State's second appeal against concurrent finding of fact

recorded by both the Courts below.

2. Plaintiff-respondent, who was serving as Inspector, Wireless, in the

Punjab Police, filed a suit for declaration to the effect that his date of birth is

01.05.1934 and not 07.06.1932 and that he is entitled to continue in service till

01.05.1992, i.e., the date on which he attains the age of superannuation. After

contest by the State-defendant, suit was decreed by the Trial Court by judgment

and decree dated 04.02.1992 and an appeal, preferred by the defendant-State,

was dismissed on 22.11.1994.

3. Upon instructions, State counsel submits that during the pendency of

the appeal before the Lower Appellate Court, plaintiff-respondent retired on

attaining the age of superannuation in 1992. He submits that the appeal has

become infructuous.

4. Dismissed as having been rendered infructuous.



15.01.2024                                           (SUVIR SEHGAL)
Kamal                                                    JUDGE
         Whether Speaking/Reasoned                     Yes/No
         Whether Reportable                            Yes/No
                                                       Neutral Citation No:=2024:PHHC:004698

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