Nitin(Minor) Through His Father And ... vs State Of Haryana
2024 Latest Caselaw 805 P&H

Punjab-Haryana High Court

Nitin(Minor) Through His Father And ... vs State Of Haryana on 15 January, 2024

                                                          Neutral Citation No:=2024:PHHC:005257




                                                                 2024:PHHC:005257

206-1      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                     CRM-M-32999-2023
                                                     Date of decision: 15.01.2024


NITIN (MINOR) THROUGH HIS FATHER AND NEXT BEST FRIEND

                                                                  ...PETITIONER
                           V/S

STATE OF HARYANA
                                                                 ...RESPONDENT

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present:    Mr. A.D.S. Jattana, Advocate for the petitioner.

            Ms. Geeta Sharma, DAG, Haryana.

                    ****

HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M-

33603-2023 titled as Deepanshu and others versus State of Haryana.

                                                  (HARPREET SINGH BRAR)
January 15, 2024                                        JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No

Neutral Citation No:=2024:PHHC:005257

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