Gurpal Singh vs M/S Maya Pulp And Papers Pvt Ltd Co
2024 Latest Caselaw 696 P&H

Punjab-Haryana High Court

Gurpal Singh vs M/S Maya Pulp And Papers Pvt Ltd Co on 12 January, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                                                      2024:PHHC: 003976




                                      THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH
                      267                                     CRM-M-22138-2022
                                                              Date of Decision:-12.01.2024

                      GURPAL SINGH                                          ......PETITIONER(S)
                                                              VERSUS

                      M/S MAYA PULP AND PAPERS PVT LTD CO
                                                         ....RESPONDENT(S)


                      CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

                      Present:           Mr. Tribhawan Singla, Advocate
                                         for the petitioner(s).

                                         Mr. Siddhant Jain, Advocate
                                         for the respondent.

                                         ****

                      JASJIT SINGH BEDI, J. (Oral)

After arguing for some time, the learned counsel for the

petitioner wishes to withdraw the present petition, at this stage.

The present petition is ordered to be dismissed as withdrawn,

at this stage.

(JASJIT SINGH BEDI) JUDGE 12.01.2024 KUSUM

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD