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Sahil vs State Of Haryana
2024 Latest Caselaw 548 P&H

Citation : 2024 Latest Caselaw 548 P&H
Judgement Date : 10 January, 2024

Punjab-Haryana High Court

Sahil vs State Of Haryana on 10 January, 2024

Author: Mahabir Singh Sindhu

Bench: Mahabir Singh Sindhu

                                                           Neutral Citation No:=2024:PHHC:002611




                                   2024:PHHC:002611
                                                                                      255


        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                           CRM-M No.65328 of 2023 (O&M)
                                           Date of Decision: 10.01.2024

Sahil
                                                                     ......... Petitioner
                                        Versus
State of Haryana
                                                                   ......... Respondent


CORAM: HON'BLE MR. JUSTICE MAHABIR SINGH SINDHU


Present:-    Mr. Amandeep Singh Samra, Advocate for the petitioner.

             Mr. Kiran Pal Singh, AAG, Haryana for the respondent.
                                    ****

MAHABIR SINGH SINDHU, J.

Present petition has been filed under Section 439 of the Code of Criminal Procedure, 1973 for grant of bail pending trial to the petitioner in FIR No.39 dated 12.11.2020, under Sections 392, 379-A, 201 & 411 of the Indian Penal Code, 1860, registered at Police Station, GRP Jind, District GRP Ambala.

(2) At the outset, learned Counsel for the petitioner on instructions submits that petitioner has been acquitted, vide judgment dated 03.01.2024; thus, present petition be disposed off as having been rendered infructuous.

(3)          Ordered accordingly.
(4)          Pending application(s), if any, shall also stand disposed off.




10th January, 2024                               ( MAHABIR SINGH SINDHU )
Gagan                                                       JUDGE

                         Whether speaking/reasoned    Yes/No
                            Whether Reportable        Yes/No




Neutral Citation No:=2024:PHHC:002611

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