Surjit Singh And Others vs State Of Punjab And Another
2024 Latest Caselaw 540 P&H

Citation : 2024 Latest Caselaw 540 P&H
Judgement Date : 10 January, 2024

Punjab-Haryana High Court

Surjit Singh And Others vs State Of Punjab And Another on 10 January, 2024

Manj
2024

u
01.15 17:42

2024:PHHC:002419

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(126)
CRM-M-903-2024
Date of Decision:-10.01.2024

Surjit Singh and Ors.
beeees Petitioners

Versus
State of Punjab and Anr.

CORAM: HON'BLE MR. JUSTICE ALOK JAIN
222424

Present: Mr. Simranjot Singh Nagra, Advocate for the petitioners.
Mr. Siddharth Attri, AAG, Punjab.

Mr. Raghav Chandiwala, Advocate for the complainant.

36 2 2 2k

ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioners prays for withdrawal of the present petition.

2. In light of the above, the present petition stands dismissed as withdrawn.

3. It is made clear that this Court has not expressed any opinion on the merits of the case.

(ALOK JAIN) JUDGE January 10, 2024

manju

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and authenticity of this order/judgment

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