Jasbir Singh vs State Of Haryana And Others
2024 Latest Caselaw 504 P&H

Punjab-Haryana High Court

Jasbir Singh vs State Of Haryana And Others on 10 January, 2024

                                                                                      2024:PHHC:002297




                         IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
                       Sr. No.: 106.A
                                                               Civil Writ Petition No.12877 of 2020
                                                                Date of Decision: January 10, 2024

                       Jasbir Singh
                                                                                ..... PETITIONER(S)
                                                          VERSUS
                       State of Haryana & others
                                                                              ..... RESPONDENT(S)

                       CORAM:           HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA
                                                      ...

                       PRESENT: - Mr. Raje Ram Kaushik, Advocate, for the petitioners.

                                        Ms. Tanushree Gupta, Deputy Advocate General,
                                        Haryana.
                                                      . . .

                        Tribhuvan Dahiya, J (Oral)

Learned State counsel submits that the issue raised herein

stands finally settled by the Supreme Court vide judgment rendered in Civil

Appeal No.7136 of 2022, Vikas Kumar & others vs. State of Haryana &

others. In case the petitioner has any claim in terms of the judgment, he can

make a representation to respondent No.2, which will be considered in

accordance with law.

2. In view of the statement made, learned counsel for the

petitioner has no objection to the petition being disposed of in terms thereof.

3. Disposed of.

(Tribhuvan Dahiya) Judge January 10, 2024 avin

Whether Speaking/ Reasoned: Yes/ No Whether Reportable: Yes/ No