B Dasgupta vs Registrar Of Companies (Roc)
2024 Latest Caselaw 432 P&H

Punjab-Haryana High Court

B Dasgupta vs Registrar Of Companies (Roc) on 9 January, 2024

                                                               Neutral Citation No:=2024:PHHC:002175




                                                              2024:PHHC:002175

201(2)     IN THE HIGH COURT OF PUNJAB AND HARYANA
                         CHANDIGARH

                                                 CRM-M-34214-2014
                                                 Date of Decision: 09.01.2024
B. DAS GUPTA
                                                                     ....Petitioner
                                V/S

REGISTRAT OF COMPANIES (ROC)
                                                                    ...Respondent

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Mr. Manish Jain, Advocate, Mr. Siddhant Jain and
         Mr. Manav Jain, Advocate for the petitioner.

           Mr. Piyush Khanna, Advocate for the respondent.

                      ****
HARPREET SINGH BRAR J. (Oral)

For detailed order, see judgment dated 09.01.2024 passed in

CRM-M-32022-2014 titled as "A.K. Sud and Others Vs. Registrar of

Companies, Punjab".

(HARPREET SINGH BRAR) 09.01.2024 JUDGE Ajay Goswami Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2024:PHHC:002175

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