Sahil vs State Of Haryana
2024 Latest Caselaw 429 P&H

Citation : 2024 Latest Caselaw 429 P&H
Judgement Date : 9 January, 2024

Punjab-Haryana High Court

Sahil vs State Of Haryana on 9 January, 2024

2024:PHHC:002260
207/2

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Cri. Misc. No. M-46359 of 2023 (O&M)
Date of Decision: January 09, 2024

Sahil
desees Petitioner

versus

State of Haryana
seve Respondent

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR

ke

Present:- | Mr. Adarsh Jain, Advocate
for the petitioner

Ms. Geeta Sharma, DAG Haryana

36 2 2

Harpreet Singh Brar, J. (Oral)

For orders see Crl. Misc. No. M-48705 of 2023 titled as Yogender @

Rahul vs. State of Haryana.

(HARPREET SINGH BRAR) JUDGE January 09, 2024

FECRA

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2024.01.10 09:41

| attest to the accuracy and integrity of this order/ judgment Chandigarh

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