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Ranjit Singh vs Pre. Officer Indu. Trib. And Anr
2024 Latest Caselaw 412 P&H

Citation : 2024 Latest Caselaw 412 P&H
Judgement Date : 9 January, 2024

Punjab-Haryana High Court

Ranjit Singh vs Pre. Officer Indu. Trib. And Anr on 9 January, 2024

2024: PHHC:002157

210
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-197-2013
DECIDED ON: 09.01.2024
RANJITSINGH --_-- nae PETITIONER

VERSUS
PRESIDING OFFICER INDUSTRIAL TRIBUNAL, AMRITSAR
AND ANR
seeee RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.
Present: Mr. Raghav Soni, Advocate for
Mr. Vikas Gupta, Advocate

for the petitioner.

Mr. Suvir Kumar, Advocate
for respondent No.2.

SANJAY VASHISTH, J (ORAL)

1. Present writ petition has been filed for issuance of the writ in the nature of certiorari for quashing of the award dated 16.08.2012 passed by Industrial Tribunal-cum-Labour Court, Amritsar.

2. While dismissing the award, termination order dated 21.04.2003 passed against the petitioner was kept intact and reference under Section 10 (1) (c) of the Industrial Disputes Act, 1947 was decided against the workman (petitioner herein).

3. Counsel for the petitioner submits that after filing of the present writ petition, despite, making best of the efforts in the last five

years, his client -- Ranjit Singh has not contacted him. Therefore, he is

LAVISHA

2024.01.11 09:48

T attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court,

Chandigarh

unable to make submissions. Rather, looking at the conduct of the petitioner himself, that may prove a futile exercise also.

4. In the backdrop of circumstances explained by counsel for the petitioner before this Court, there is no other option, except to dismiss the present petition for want of prosecution.

5. Dismissed for non-prosecution.

6. However, liberty is granted to the petitioner to seek revival of the present writ petition within 8 weeks, if the petitioner is interested

in pursuing his remedy.

(SANJAY VASHISTH) 09.01.2024 JUDGE

Lavisha

Whether speaking/reasoned _--_ Yes/No Whether reportable Yes/No

authenticity of this order/judgment

 
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