Satish Kumar And Others vs State Of Punjab And Another
2024 Latest Caselaw 306 P&H

Punjab-Haryana High Court

Satish Kumar And Others vs State Of Punjab And Another on 8 January, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                                     Neutral Citation No:=2024:PHHC:001482




                                                            2024:PHHC:001482

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
290-2
                                                   CRM-M-46750-2023
                                            Date of decision: 08.01.2024

Satish Kumar and others                                         .....Petitioners

                                  Versus

State of Punjab and another                                   .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    None for the petitioners.

             Mr. A.P.S. Tung, DAG, Punjab
             for respondent No.1-State.

             None for respondent No.2.
                                 ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

47123-2023 titled as 'Ram Nath and others Vs. State of Punjab and

another'.

08.01.2024                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE
             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No

Neutral Citation No:=2024:PHHC:001482

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