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New Dhillon Bus Transport Company vs The State Transport Appellate Tribunal ...
2024 Latest Caselaw 291 P&H

Citation : 2024 Latest Caselaw 291 P&H
Judgement Date : 8 January, 2024

Punjab-Haryana High Court

New Dhillon Bus Transport Company vs The State Transport Appellate Tribunal ... on 8 January, 2024

Author: Vikas Bahl

Bench: Vikas Bahl

                                                      Neutral Citation No:=2024:PHHC:000795




120                                                            2024:PHHC:000795
        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                                  CWP-134-2024
                                                  Date of decision: 08.01.2024

New Dhillon Bus Transport Company

                                                                          ...Petitioner

                                         Versus

State Transport Appellate Tribunal Punjab, Chandigarh and others

                                                                      ...Respondents

CORAM: HON'BLE MR. JUSTICE VIKAS BAHL

Present:     Mr. Lekh Raj Sharma, Advocate and
             Mr. Abhishek Sharma, Advocate for the petitioner.

             ****

VIKAS BAHL, J. (ORAL)

1. This is a Civil Writ Petition filed under Article 226/227 of the Constitution of India for issuance of a writ in the nature of certiorari for setting aside/modifying the impugned judgment dated 28.11.2023 (Annexure P-6) passed in Appeal No.116 of 2023 whereby the permit granted to the petitioner has been set aside.

2. Learned counsel for the petitioner, at the outset, submits that there are errors in the present writ petition and thus, he seeks permission of this Court to withdraw the present writ petition with liberty to file a fresh petition after removing the said errors.

3. In view of the above, the present Civil Writ Petition is dismissed as withdrawn with liberty aforesaid.


08.01.2024                                              (VIKAS BAHL)
Pawan                                                      JUDGE

             Whether speaking/reasoned:-               Yes/No

             Whether reportable:-                      Yes/No




Neutral Citation No:=2024:PHHC:000795

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