Ut Of Chandigarh vs Amir
2024 Latest Caselaw 1927 P&H

Punjab-Haryana High Court

Ut Of Chandigarh vs Amir on 29 January, 2024

                                                           Neutral Citation No:=2024:PHHC:011568




                                             2024:PHHC:011568
245    IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH
                                 CRR-3130-2017 (O & M)
                                 Date of decision: 29.01.2024
UT OF CHANDIGARH
                                      ...PETITIONER
                  V/S
AMIR
                                           ...RESPONDENT

CORAM:       HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present:     Mr. Abhinav Gupta, Addl. P.P., UT Chandigarh
             for the petitioner.
             ****
HARPREET SINGH BRAR J. (ORAL)

The present revision petition has been filed under Section 399/401

read with Section 482 of Code of Criminal Procedure for quashing of order dated

20.03.2017 passed by learned Sessions Judge, Chandigarh in case FIR No.173

dated 31.07.2016 at Police Station Mani Majra, UT Chandigarh registered under

Sections 302 and 201 of Indian Penal Code.

2. Learned counsel for the petitioner, on instructions from Inspector

Aktar Khan, submits that the present petition has become infructuous as the

respondent has been convicted by learned trial Court vide judgment of conviction

dated 29.08.2018 and order of sentence dated 31.08.2018. The appeal filed by

respondent against his conviction also stands dismissed by Division Bench of this

Court vide judgment dated 09.09.2022 in case bearing No.CRA-D-204-DB of

2020 titled as Aamir vs. U.T. Chandigarh.

3. In view of the above, present petition stands dismissed as having

been rendered infructuous.

4. Pending application(s), if any, also stands disposed of.

                                                   (HARPREET SINGH BRAR)
January 29, 2024                                          JUDGE
manisha
            (i)  Whether speaking/reasoned                        Yes/No
             (ii)    Whether reportable                           Yes/No
                                                           Neutral Citation No:=2024:PHHC:011568

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