Smt. Shanti Devi And Another vs Ved Pal Singh
2024 Latest Caselaw 1541 P&H

Punjab-Haryana High Court

Smt. Shanti Devi And Another vs Ved Pal Singh on 23 January, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                2024:PHHC:008796

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH
                         110
                                                                      RSA-1754-2019 (O&M)
                                                                      Date of Decision : 23.01.2024


                         SMT. SHANTI DEVI & ANR.                                          .... Appellants

                                                            VERSUS

                         VED PAL SINGH                                                   .... Respondent

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. Shubham Gupta, Advocate for the appellants.

                         ALKA SARIN, J. (ORAL)

1. Learned counsel for the appellants seeks permission to

withdraw the present appeal.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                         23.01.2024                                         (ALKA SARIN)
                         Aman Jain                                             JUDGE

                                    NOTE:      Whether speaking/non-speaking: Speaking
                                               Whether reportable: YES/NO

integrity of this judgment/order.